Section 540(a) in Police Regulations, Bengal , 1943
(a)In every Court office a register in B.P. Form No. 106 shall be maintained, in which the names of mukhtears and pleaders who stand surety and the amount of their capacity shall be entered in alphabetical order. Several pages should be allotted to each surety. The register will be maintained by the senior Assistant Sub-Inspector under the supervision of the senior Sub-Inspector.
