Section 55(3) in Rajasthan Co-operative Societies Rules, 2003
(3)The Co-operative Education and Training Fund Regulations made under sub-rule (1) above shall, among other things, include regulations regarding (i) administration of the fund, (ii) allocation and distribution of fund for Co-operative education and training in order to carry out the working plan prepared under subsection (2) section 111 of the Act; and (iii) distribution amongst various district Cooperative unions and contribution to the National Co-operative Union of India:Provided that such portion of the fund allocated to the Rajasthan State Co-operative Union and district Co-operative unions as decided by the Registrar shall be utilised for education and, training of women Co-operatives.
