Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 244] [Entire Act] State of Maharashtra - Subsection Section 244(2) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (2)No person shall remove or use the water from any well, tank or other place in respect of which any such public notice has been issued.
