Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 19 in The Assam Criminal Law (Amendment) Act, 1970 19. Amendment of Rule 43. - In Rule 43 of the said rules, the words "Sub-divisional officer or an" shall be deleted.
