Supreme Court - Daily Orders
Union Of India vs Dhananjay Dahiwala . on 11 July, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S). 6646-6647 of 2008
UNION OF INDIA & ORS. Appellant(s)
VERSUS
DHANANJAY DAHIWALA & ORS. Respondent(s)
O R D E R
We have heard learned counsel for the parties.
Having regard to the facts and circumstances of the present case, the appeals are dismissed.
Pending applications, if any, shall also stand disposed of.
..........................J. (ADARSH KUMAR GOEL) ..........................J. (UDAY UMESH LALIT) New Delhi, July 11, 2017.
Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2017.07.12 18:11:11 IST Reason: ITEM NO.117 COURT NO.11 SECTION IX S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 6646-6647/2008 UNION OF INDIA & ORS. Appellant(s) VERSUS DHANANJAY DAHIWALA & ORS. Respondent(s)
Date : 11-07-2017 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT For Appellant(s) Ms. Vibha Dutta Makhija,Sr.Adv.
Mr. Bhakti P. Sethi,Adv. Ms. Sadhana Sandhu,Adv. Ms. Anil Katiyar,Adv.
P. Parmeswaran, AOR For Respondent(s) Dr. Krishan Singh Chauhan, AOR Mr. Ajit Kumar Ekka,Adv. Mr. Ravi Prakash,Adv.
Mr. Murari Lal,Adv.
Mr. Chand Kiran,Adv.
Mr. Sushil Karanjkar,Adv. Mr. K. N. Rai, AOR Mr. Gaurav Agrawal, AOR Mr. Rahul Arya,Adv.
Mr. Abhikalp Pratap Singh,Adv.
Mr. Abhay Kumar,Adv.
Mr. Utkarsh Srivastav,Adv. Mr. Bilal Khan,Adv.
Mr. Rajesh C.,Adv.
UPON hearing the counsel the Court made the following O R D E R In terms of the signed order, the appeals are dismissed.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file)