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Supreme Court - Daily Orders

Union Of India vs Dhananjay Dahiwala . on 11 July, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

                                      IN THE SUPREME COURT OF INDIA

                                       CIVIL APPELLATE JURISDICTION

                                  CIVIL APPEAL NO(S). 6646-6647 of 2008


     UNION OF INDIA                 & ORS.                                Appellant(s)

                                                    VERSUS

     DHANANJAY DAHIWALA                 & ORS.                          Respondent(s)



                                                 O R D E R

We have heard learned counsel for the parties.

Having regard to the facts and circumstances of the present case, the appeals are dismissed.

Pending applications, if any, shall also stand disposed of.

..........................J. (ADARSH KUMAR GOEL) ..........................J. (UDAY UMESH LALIT) New Delhi, July 11, 2017.





Signature Not Verified

Digitally signed by
MAHABIR SINGH
Date: 2017.07.12
18:11:11 IST
Reason:
ITEM NO.117                  COURT NO.11                    SECTION IX

                 S U P R E M E C O U R T O F        I N D I A
                         RECORD OF PROCEEDINGS

                 Civil Appeal    No(s).    6646-6647/2008

UNION OF INDIA   & ORS.                                  Appellant(s)

                                   VERSUS

DHANANJAY DAHIWALA & ORS.                              Respondent(s)



Date : 11-07-2017 These appeals were called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT For Appellant(s) Ms. Vibha Dutta Makhija,Sr.Adv.
Mr. Bhakti P. Sethi,Adv. Ms. Sadhana Sandhu,Adv. Ms. Anil Katiyar,Adv.
P. Parmeswaran, AOR For Respondent(s) Dr. Krishan Singh Chauhan, AOR Mr. Ajit Kumar Ekka,Adv. Mr. Ravi Prakash,Adv.
Mr. Murari Lal,Adv.
Mr. Chand Kiran,Adv.
Mr. Sushil Karanjkar,Adv. Mr. K. N. Rai, AOR Mr. Gaurav Agrawal, AOR Mr. Rahul Arya,Adv.
Mr. Abhikalp Pratap Singh,Adv.
Mr. Abhay Kumar,Adv.
Mr. Utkarsh Srivastav,Adv. Mr. Bilal Khan,Adv.
Mr. Rajesh C.,Adv.
UPON hearing the counsel the Court made the following O R D E R In terms of the signed order, the appeals are dismissed.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file)