Delhi High Court - Orders
Sh. Jaiveer Singh Shekhawat vs Union Of India And Others on 20 October, 2022
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14847/2022 & CM APPL. 45660/2022
SH. JAIVEER SINGH SHEKHAWAT ..... Petitioner
Through: Mr. Charan Singh, Advocate
versus
UNION OF INDIA AND OTHERS ..... Respondents
Through: Mr. Varun Mishra, SPC with Mr.
Rishab Joshi, Advocate
Sh. Hemendra Singh, DC(Law) BSF
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 20.10.2022
1. Learned counsel for petitioner seeks permission to withdraw the present petition with liberty to file afresh.
2. Permission granted with liberty as prayed for.
3. Accordingly, the present petition alongwith the pending application is dismissed as withdrawn.
SURESH KUMAR KAIT, J SAURABH BANERJEE, J OCTOBER 20, 2022/rr Signature Not Verified Digitally Signed By:BABLOO SHAH Signing Date:20.10.2022 19:09:54