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Delhi High Court - Orders

Sh. Jaiveer Singh Shekhawat vs Union Of India And Others on 20 October, 2022

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

                          $~37
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 14847/2022 & CM APPL. 45660/2022
                                SH. JAIVEER SINGH SHEKHAWAT                         ..... Petitioner
                                                     Through:      Mr. Charan Singh, Advocate

                                                     versus

                                UNION OF INDIA AND OTHERS                           ..... Respondents
                                                     Through:      Mr. Varun Mishra, SPC with Mr.
                                                                   Rishab Joshi, Advocate
                                                                   Sh. Hemendra Singh, DC(Law) BSF

                                CORAM:
                                HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                     ORDER

% 20.10.2022

1. Learned counsel for petitioner seeks permission to withdraw the present petition with liberty to file afresh.

2. Permission granted with liberty as prayed for.

3. Accordingly, the present petition alongwith the pending application is dismissed as withdrawn.

SURESH KUMAR KAIT, J SAURABH BANERJEE, J OCTOBER 20, 2022/rr Signature Not Verified Digitally Signed By:BABLOO SHAH Signing Date:20.10.2022 19:09:54