Gujarat High Court
Patel Bhutaji Ranaji vs State Of Gujarat on 30 September, 2019
Author: Vipul M. Pancholi
Bench: Vipul M. Pancholi
C/SCA/16343/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 16343 of 2019
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PATEL BHUTAJI RANAJI
Versus
STATE OF GUJARAT
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Appearance:
MR. NISHIT P GANDHI(6946) for the Petitioner(s) No. 1,2,3,4,5
for the Respondent(s) No. 2,3
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 30/09/2019
ORAL ORDER
Notice returnable on 23.10.2019. Direct service is permitted.
(VIPUL M. PANCHOLI, J) MAYA Page 1 of 1 Downloaded on : Wed Oct 02 23:53:01 IST 2019