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State of Punjab - Section

Section 579 in Punjab Jail Manual, 1996

579. Remission to be awarded quarterly.

- The award of ordinary remission shall be made, as nearly as possible, on 1st January, 1st April, 1st July and 1st December, and the amount shall be intimated to be prisoner and recorded on his history-ticket. Remission granted to a prisoner shall be recorded on his history-ticket as soon as possible after it is awarded.