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Delhi High Court - Orders

Hanumanthaiah G vs Assistant Director Enforcement ... on 5 April, 2022

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                          $~A-28
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(CRL) 1651/2020 & CRL.M.A.13987/2020
                               HANUMANTHAIAH G                                    ..... Petitioner
                                                  Through:     None.

                                                  versus

                               ASSISTANT DIRECTOR ENFORCEMENT DIRECTOR
                                                                                  ..... Respondent
                                                  Through:     None.

                               CORAM:
                               HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                  ORDER

% 05.04.2022 There is no appearance on behalf of the parties. List on 22nd December 2022.

CHANDRA DHARI SINGH, J APRIL 5, 2022 Aj Signature Not Verified Digitally Signed By:DAMINI YADAV Signing Date:06.04.2022 17:45:54