Delhi High Court - Orders
Hanumanthaiah G vs Assistant Director Enforcement ... on 5 April, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~A-28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1651/2020 & CRL.M.A.13987/2020
HANUMANTHAIAH G ..... Petitioner
Through: None.
versus
ASSISTANT DIRECTOR ENFORCEMENT DIRECTOR
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 05.04.2022 There is no appearance on behalf of the parties. List on 22nd December 2022.
CHANDRA DHARI SINGH, J APRIL 5, 2022 Aj Signature Not Verified Digitally Signed By:DAMINI YADAV Signing Date:06.04.2022 17:45:54