Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 12 in The Orissa Partnership Rules, 1943 12. Grant of copies of entries in register. - The Register shall on application in writing furnish to any person a copy certified under his hand, or any entry or portion thereof in the Register of Firms on payment of the prescribed fee.
