Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33B] [Entire Act] Union of India - Subsection Section 33B(c) in The General Provident Fund (Central Service) Rules, 1960 (c)the subscriber has put in at least 5 years service at the time of his/her death.
