Karnataka High Court
M/S Associated Human Resource Service ... vs Bengaluru Solid Waste Management ... on 8 April, 2026
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NC: 2026:KHC:19750
WP No. 38190 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 8TH DAY OF APRIL, 2026
BEFORE
THE HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM
WRIT PETITION NO. 38190 OF 2025 (GM-TEN)
BETWEEN:
1. M/S ASSOCIATED HUMAN RESOURCE
SERVICE PVT LTD.,
REPT. BY MR.H J HEMARAJU
AGED ABOUT 48 YEARS
NO. 160, RAASHI COMPLEX
2ND BLOCK, NAGARABHAVI 2ND STAGE
BENGALURU-560072
RGED.UNDER COMPANIES ACT, 1956.
...PETITIONER
(BY SRI. D.R.RAVISHANKAR, SENIOR ADVOCATE FOR
SRI. SIRI RAJASHEKAR, ADVOCATE)
AND:
1. BENGALURU SOLID WASTE
Digitally signed
by CHAITHRA A MANAGEMENT LIMITED
Location: HIGH
COURT OF
OFFICE OF THE DEPUTY
KARNATAKA GENERAL MANAGER-1, 1ST FLOOR
BBMP BUILDING, THIMMAIAH ROAD
MILLERS TANK, BUND AREA
VASANTHNAGAR
BENGALURU-560052.
RGED.UNDER COMPANIES ACT 1956.
...RESPONDENT
(BY SRI. SHASHI KIRAN SHETTY, ADVOCATE GENERAL FOR
SRI. PRASHANTH CHANDRA .S.N, ADVOCATE)
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NC: 2026:KHC:19750
WP No. 38190 of 2025
HC-KAR
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA, PRAYING TO QUASH THE IMPUGNED
ACTION/DECISION OF THE RESPONDENT DECLARING THE
PETITIONER'S BID AS NON-RESPONSIVE FOR NON-
SUBMISSION OF ESI AND EPF RETURNS IN SO FAR AS IT
RELATES TO PACKAGE-P29 CALL-2 AND PACKAGE-P31 CALL-2,
PURSUANT TO THE TENDER NOTIFICATION VIDE NO.DGM-
1/BSWML/TEND/08/2025-26, DATED 30.07.2025 VIDE
ANNEXURE-B AND ETC.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM
ORAL ORDER
Learned Senior Counsel appearing for the petitioner and learned Advocate General appearing for the respondent fairly concede that the captioned petition is rendered infructuous.
Recording their submission, the petition is dismissed as having rendered infructuous.
SD/-
(SACHIN SHANKAR MAGADUM) JUDGE CA List No.: 1 Sl No.: 0