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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(2)(d) in The Bihar Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 1976

(d)the facilities of access to be permitted to the public or any section thereof or to archaeological officers or to persons deputed by the owner or any archaeological officer or other officer or authority authorised by the State Government to inspect or maintain the monument;