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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Tamilnadu - Subsection

Section 74(3)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)any process for multiplying copies of a document other than copying it by hand, shall be deemed to be printing and the expression "printer" shall be construed accordingly; and