Section 12(2)(b) in The Bombay Inams (Kutch Area) Abolition Act, 1958

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2)(b) in The Bombay Inams (Kutch Area) Abolition Act, 1958

(b)such minor shall be paid by way of compensation for a period of seven years from the appointed day, or until he attains the age of 21 years, whichever occurs later,

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State of Gujarat - Subsection

Section 12(2)(b) in The Bombay Inams (Kutch Area) Abolition Act, 1958