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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(4)(c) in The West Bengal Cinemas (Regulation) Act, 1954

(c)no order shall be made on such revision without giving [the licensee] [Words substituted by West Bengal Act 46 of 1976.] an opportunity of being heard.