Section 18(1)(h) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

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Union of India - Subsection

Section 18(1)(h) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(h)contain a declaration that the genetic material or parental material acquired for breeding, evolving or developing the variety has been lawfully acquired; and

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Union of India - Subsection

Section 18(1)(h) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001