Section 41(1)(xvi) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

(xvi)One member each from Zilla Panchayat, Taluk Panchayat and Grama Panchayat nominated by the Government of whom one shall be a woman.

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