Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] Union of India - Subsection Section 51(1) in The Gas Cylinders Rules, 2016 (1)A license in Form 'D' for the import of cylinder filled or intended to be filled with compressed gas, valve and LPG regulator may be granted for such period as the Chief Controller may deem necessary subject to a maximum of one year.
