Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 165(3)] [Section 165] [Entire Act]

State of Madhya Pradesh - Subsection

Section 165(3)(a) in The M.P. Municipalities Act, 1961

(a)the necessary wearing apparel and bedding of the defaulter, his wife and children, and utensils used for cooking and drinking;