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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Kerala - Subsection

Section 21(2)(e) in Sree Pandaravaka Lands (Vesting and Enfranchisement) Act, 1971

(e)the manner in which and the conditions and restrictions subject to which lands vested in the Government under this Act may be assigned ;