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State of Madhya Pradesh - Section

Section 581 in Criminal Courts - Rules and Orders

581. The particulars of recovery and credit shall be posted up daily from Fine Register B. Before signing any voucher for the refund of a fine or forfeited security or for payment of compensation the Magistrate shall verify from Pine Register-A that the amount is due to the person named in the voucher and that his acknowledgment has been taken in column 24 of the register, and initial it in token of his verification.

IV (2).-Fine Register B