Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Andhra Pradesh - Subsection Section 55(1) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003 (1)The State Government shall provide for the appointment of staff for the supervision, control and development of services under the Act.
