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[Cites 0, Cited by 0] [Section 294] [Entire Act]

State of Telangana - Subsection

Section 294(1) in Greater Hyderabad Municipal Corporation Act, 1955

(1)The Commissioner may enlarge, arch over or otherwise improve any municipal drain, and may discontinue, close up or destroy any such drain which has, in his opinion, become useless or unnecessary.