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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(2) in The Punjab Guru Gobind Singh Medical College, Faridkot (Acquisition and Miscellaneous Provisions) Act, 1978

(2)Without prejudice to the other provisions contained in this section, it shall be law- ful for the State Government to take all necessary steps for taking possession of all properties and assets which have been transferred to, and vested in it under this Act.