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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(36) in The Railway Protection Force Rules, 1987

36.1The [Chief Security Commissioner] [Substituted 'Additional' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] or the Deputy Security Commissioner, as may be posted as Deputy Head of the Security Organisation of the zonal railway, shall exercise allsuch financial, administrative and disciplinary powers as are delegated to himunder these rules or through Directives or as provided for railway servants ofcorresponding rank under the extant Railway Rules.