Jammu & Kashmir High Court
Joginder Pal And Anr vs Union Of India And Ors on 19 February, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 243
After notice list
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
OWP No. 1500/2015
IA No. 1/2015
Joginder Pal and anr. .... Petitioner/Appellant(s)
Through:- Mr. Parshotam Lal Sharma,
Advocate
V/s
Union of India and ors. .....Respondent(s)
Through:- Mr. Rohan Nanda, CGSC for R.
No. 1
Ms. Monika Thakur, Advocate
vice Mr. S. S. Nanda, Sr. AAG
for R. Nos. 2 to 4
Coram : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Mr. Rohan Nanda, CGSC seeks and is granted four weeks time to file objections.
List along with CPOWP No. 239/2017 on 07.04.2021.
(Sindhu Sharma) Judge JAMMU 19.02.2021 Neha NEHA KUMARI 2021.02.20 12:50 I attest to the accuracy and integrity of this document