Calcutta High Court (Appellete Side)
Smt. Maya Mukherjee vs Smt. Sneha Roy on 28 June, 2013
Author: Indira Banerjee
Bench: Indira Banerjee
1
154.
28.06.2013.
d.d.
FAT No.208 of 2012
With
CAN 10831 of 2012
With
CAN 10832 of 2012
With
CAN 3856 of 2013
With
CAN 3425 of 2013
Smt. Maya Mukherjee
Vs.
Smt. Sneha Roy
It appears from the application being CAN 3425 of 2013 that
the sole respondent has died on 6th March, 2013. The appeal has,
thus, abated as against the sole respondent.
The application being CAN 3425 of 2013 is disposed of with the above observation.
( Indira Banerjee, J. ) ( Anindita Roy Saraswati, J. )