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Calcutta High Court (Appellete Side)

Smt. Maya Mukherjee vs Smt. Sneha Roy on 28 June, 2013

Author: Indira Banerjee

Bench: Indira Banerjee

                                                                              1


   154.
28.06.2013.
   d.d.
                           FAT No.208 of 2012
                                With
                           CAN 10831 of 2012
                                With
                           CAN 10832 of 2012
                                With
                           CAN 3856 of 2013
                                With
                           CAN 3425 of 2013

                         Smt. Maya Mukherjee
                                 Vs.
                           Smt. Sneha Roy




                    It appears from the application being CAN 3425 of 2013 that
              the sole respondent has died on 6th March, 2013. The appeal has,

thus, abated as against the sole respondent.

The application being CAN 3425 of 2013 is disposed of with the above observation.

( Indira Banerjee, J. ) ( Anindita Roy Saraswati, J. )