Section 683 in Civil Court Rules of the High Court of Judicature at Patna
683.
The District Judge, having verified the balance certificates of the Subordinate Courts, shall endorse each with the certificate "Examined and found correct", and shall certify the fact of having done so upon the Statements of Lapsed Deposits sent to the Accountant-General under rule 685.IX - Lapse Of DepositsLapse of Deposits
