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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(o) in The U.P. Electricity Reforms (Transfer of Transmission and Related Activities Including the Assets, Liabilities and Related Proceedings Scheme, 2010

(o)"Transmission undertaking" means the undertaking related to the activities of Transmission, State Transmission Utility and State Load Dispatch Centre presently being undertaken by transferor and acts incidental and ancillary' thereto;