Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(7)] [Section 15] [Entire Act] State of Punjab - Subsection Section 15(7)(b) in The Punjab Municipal Act, 1999 (b)the provisions of this Act as may be applicable to a smaller urban area shall, with such modifications as may be specified by the Government, apply in the area so covered :