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Union of India - Section

Section 17 in The Companies (Indian Accounting Standards) Rules, 2015

17. Paragraphs 14-16 apply to the opening Ind AS Balance Sheet. They also apply to a comparative period presented in an entity's first Ind AS financial statements, in which case the references to the date of transition to Ind ASs are replaced by references to the end of that comparative period.

Exemptions from other Ind ASs