Madhya Pradesh High Court
State Of M.P. vs Balram Singh on 15 March, 2016
Cr.A.N0.212.2007 15.03.2016 Shri G.S.Chauhan, learned Panel Lawyer for the appellant/State. Let SPC be issued to the respondent for final hearing for a
date to be fixed by the Registry. (M.C.Garg) Judge Sha