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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 16(4)(d) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(d)such funds may accept muted returns for their investors i.e. they may accept returns on their investments which may be lower than prevailing returns for similar investments.