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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(c) in The U.P. Private Forests Rules, 1950

(c)No person entitled to cut, collect or remove trees, fuel or timber in or from any forest under these rules shall do so except in or from the area noted in the permit mentioned in clause (f) of this rule.