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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(1) in Andhra Pradesh Backward Classes Sub-Plan (Planning, Allocation and Utilization of Financial Resources) Act, 2019

(1)Subject to the other provisions of this Act, the Government may, by notification, make rules for carrying out all or any of the purposes of this Act.