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[Cites 0, Cited by 0] [Section 134(2)] [Section 134] [Entire Act]

Union of India - Subsection

Section 134(2)(u) in Occupational Safety, Health and Working Conditions Code, 2020

(u)the limit up to which the earned leave may be availed of at a time and the reasons for which such leave may be exceeding under clause (iii) of sub-section (3) of section 25;