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[Cites 0, Cited by 0] [Section 29B(1)] [Section 29B] [Entire Act]

State of Tamilnadu - Subsection

Section 29B(1)(a) in Tamil Nadu Urban Land Tax Act, 1966

(a)Where any urban land becomes liable for payment of urban land tax by reason of the cancellation or modification of any exemption granted under section 27 ; or