Rajasthan High Court - Jodhpur
Lrs Of Kheem Raj vs Madan Lal And Ors on 3 August, 2018
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil First Appeal No. 20/2018
Lrs Of Kheem Raj
----Appellant
Versus
Madan Lal And Ors.
----Respondent
For Appellant(s) : Mr. Khet Singh.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 03/08/2018 Appeal was admitted on 01.02.2018, however requisite notices have not been filed.
The same may now be filed within a period of one week.
(ARUN BHANSALI),J Rm/23 Powered by TCPDF (www.tcpdf.org)