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Rajasthan High Court - Jodhpur

Lrs Of Kheem Raj vs Madan Lal And Ors on 3 August, 2018

Author: Arun Bhansali

Bench: Arun Bhansali

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                     S.B. Civil First Appeal No. 20/2018

                                   Lrs Of Kheem Raj
                                                                                             ----Appellant
                                                                   Versus
                                   Madan Lal And Ors.
                                                                                           ----Respondent


                                   For Appellant(s)         :   Mr. Khet Singh.
                                   For Respondent(s)        :



                                                HON'BLE MR. JUSTICE ARUN BHANSALI

Order 03/08/2018 Appeal was admitted on 01.02.2018, however requisite notices have not been filed.

The same may now be filed within a period of one week.

(ARUN BHANSALI),J Rm/23 Powered by TCPDF (www.tcpdf.org)