217. Persons to be specially watched. [§ 12, Act V, 1861].
- Assistant Sub-Inspectors and constable deputed to railway or steamer stations should be instructed to keep a special lookout for any of the following :-(i)The arrival of bands of youths or suspected gangs of criminals by ghasi or other boats, steamer and train.(ii)Youths and other respectable persons carrying their own baggage instead of employing coolies.(iii)Luggage of extraordinary weight and length.(iv)Wounded persons.(v)Persons who appear to be taking precautions to conceal their presence or identity.(vi)Opium smugglers, Muzaffarpur Sonars, Bhamptas, Barwars, suspected poisoners and other professional criminals.
