Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] State of Uttar Pradesh - Subsection Section 12(2)(a) in U.P. Indian Medical Institutions (Acquisition and Miscellaneous Provisions) Act, 1982 (a)registration of institutions imparting instruction in Naturopathy or Yoga Therapy on the date of commencement of such rules;