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[Cites 1, Cited by 0]

Madras High Court

Meston Education And Development vs The General Manager on 11 March, 2025

Author: S.M.Subramaniam

Bench: S. M. Subramaniam

    2025:MHC:986
                                                                                       WA No. 683 of 2025




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 11-03-2025

                                                         CORAM

                           THE HONOURABLE MR JUSTICE S. M. SUBRAMANIAM
                                              AND
                             THE HONOURABLE MR.JUSTICE K.RAJASEKAR

                                            WA No. 683 of 2025
                                                 AND
                                          CMP NO. 5663 OF 2025
                Meston Education and Development
                Association (P) Ltd
                A Company incorporated under the
                Indian Companies Act
                Rep. by its Secretary
                Having office at Old No.33,
                New No.10, West Cott Road,
                Royapettah, Chennai – 600 014.

                                                                                       Appellant(s)

                                                              Vs

                1.The General Manager
                (UG- Construction) Phase II,
                CMRL TU-02 Package,
                2nd Floor, Chennai Metro Rail Limited,
                Anna Salai, Nandanam, Chennai - 035.

                2.Project Manager
                (Corridor 3- TU02, CMRL),
                Larsen and Toubro Limited,
                Heavy Civil Infrastructure,


https://www.mhc.tn.gov.in/judis              ( Uploaded on: 17/04/2025 03:47:23 pm )
                                                                                         WA No. 683 of 2025



                Mount Poonamallee Road,
                Manapakkam, Chennai – 600 089.

                3.M/s.Bureau Veritas (India) Private
                Limited
                Ambattur, Chennai.

                4.Larsen And Toubro Limited
                Construction
                Heavy Civil Infrastructure,
                Mount Poonamallee Road,
                Manapakkam PB No.979,
                Chennai - 089.

                5.The Chairman
                The Heritage Conservation Committee,
                5th Floor, Main Conference Hall of
                CMDA, Egmore,
                Chennai - 008.

                                                                                         Respondent(s)

                                                   WA No. 683 of 2025

                PRAYER
                To set aside the order dated 19.08.2024 made in WP No.23647 of 2024 on the
                file of this Court and allow this WA.


                                                    WA No. 683 of 2025
                                  For Appellant(s):    Mr.P.Sam Japa Singh


                                  For Respondent(s):     Mr.B.Vijay SC For CMRL




https://www.mhc.tn.gov.in/judis                ( Uploaded on: 17/04/2025 03:47:23 pm )
                                                                                       WA No. 683 of 2025



                                                   JUDGMENT

(Judgment was delivered by S.M.Subramaniam J.) The writ order dated 19.08.2024 passed in W.P.No.23647 of 2024 is under challenge in the present writ appeal.

2. The appellant filed a writ petition challenging the notice dated 31.07.2024 issued by the Chennai Metro Rail Limited (CMRL) during soil investigation works, prior to tunnelling works undertaken. The CMRL project is a public project undertaken for the benefit of the public at large living in Chennai City.

3. Even before the Writ Court, CMRL filed an affidavit stating that if settlements exceed the alert level of 10mm, occupants will be evacuated, and alternate arrangements will be made by CMRL at their own cost. However, it is not expected to be happen, since the alignment situated away from the building.

Therefore, the CMRL has taken adequate precautions to ensure no adverse impact.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 17/04/2025 03:47:23 pm ) WA No. 683 of 2025

4. In the event of any damage, CMRL has undertaken to make alternate arrangements as required. Considering this undertaking, the writ petition appears unnecessary. The Learned Single Judge recorded the undertaking given by the CMRL and that being so, no further consideration is required. If any grievance exits to the appellants they are at liberty to negotiate with the CMRL for the purpose of resolving the issues. In the event of raising any such consent by the appellant, the CMRL project authorities may consider, since large number of students are studying in the said school.

5. With these liberty, the Writ Appeal stands dismissed. Consequently, the connected Miscellaneous Petition is closed. No costs.

(S.M.SUBRAMANIAM J.)(K.RAJASEKAR J.) 11-03-2025 Jeni Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No https://www.mhc.tn.gov.in/judis ( Uploaded on: 17/04/2025 03:47:23 pm ) WA No. 683 of 2025 To

1.The General Manager (UG- Construction) Phase II, CMRL TU-02 Package, 2nd Floor, Chennai Metro Rail Limited, Anna Salai, Nandanam, Chennai - 035.

2.Project Manager (Corridor 3- TU02, CMRL), Larsen and Toubro Limited, Heavy Civil Infrastructure, Mount Poonamallee Road, Manapakkam, Chennai - 089.

3.Bureau Veritas (india) Pvt Ltd Ambattur, Chennai.

4.Larsen And Toubro Limited Construction Heavy Civil Infrastructure, Mount Poonamallee Road, Manapakkam PB No.979, Chennai - 089.

5.The Chairman The Heritage Conservation Committee, 5th Floor, Main Conference Hall of CMDA, Egmore, Chennai - 008.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 17/04/2025 03:47:23 pm ) WA No. 683 of 2025 S.M.SUBRAMANIAM J. AND K.RAJASEKAR J.

Jeni WA No. 683 of 2025 11-03-2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 17/04/2025 03:47:23 pm )