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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2) in The Designs Rules, 2001

(2)If the petition for the cancellation of the registration of a design is made by person who is not the registered proprietor, a copy of the petition alongwith the statement [and evidence] [ Inserted by S.O. 1460(E), dated 17.6.2008 (w.e.f. 17.6.2008). ] shall be transmitted by the Controller to the registered proprietor.