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[Cites 0, Cited by 0] [Section 20(7)] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(7)(b) in National Law University Delhi Act, 2007

(b)convene the meetings of the Governing Council, the Executive Council, the Academic Council and shall perform all other acts, as may be necessary to give effect to the provisions of this Act;