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[Cites 0, Cited by 0] [Section 45(5)] [Section 45] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45(5)(g) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(g)The extent of sponsorship support from other sources shall be taken into consideration while determining the amount of sponsorship under this scheme;