Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(17) in The Business Profits Act, 1947

(17)" taxable profits" means the amount by which the profits during a chargeable accounting period exceed the abatement in respect of that period;