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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(2)(a) in Arunachal Armed Police Act, 1993

(a)divide the Armed Police into Battalion, each Battalion into companies, each company into platoons and each platoon into section, groups and detachments;