Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] State of Punjab - Subsection Section 120(2) in Punjab Jail Manual, 1996 (2)The Deputy and the Assistant Superintendents shall at least once a week in addition to their routine night round search the relieved and relieving night guards between the gates (after 10 P.M. and before 4.00 A.M.).
