Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 150 in The Finance Act, 2017 150. Amendment of Act 18 of 2005. - In the Finance Act, 2005, the Seventh Schedule shall be amended in the manner specified in the Seventh Schedule.
