Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 33] [Entire Act] State of Uttar Pradesh - Section Section 3 in U.P. Industrial Peace Timely Payment of Wages Act, 1978 3. It shall be deemed to have come into force on December 12, 1977.
